0  26 May, 2009
Listen in mins | Read in 18:00 mins

Sanichar Sahni Vs. The State of Bihar

  Supreme Court Of India Criminal Appeal /772/2008
Link copied!

Case Background

The Appeal is filed in the Supreme Court of India against the order of the Patna High Court which upheld the judgment and order of the trial court

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....