0  16 Dec, 2010
Listen in mins | Read in 258:00 mins

Sanjay Kumar Jain Vs. State of Delhi

  Supreme Court Of India Criminal Appeal /2400/2010
Link copied!

Case Background

The case involves Sanjay Kumar Jain who was married to Anju Jain on February They resided in Delhi Anju Jain died on April within a year and two months of ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....