0  07 May, 2019
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Santosh Kumar Pandey Vs. State Of U P And 17 Others

  Allahabad High Court Writ - C No. - 4794 Of 2019
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Case Background

A spate of writ petitions are filed in this Court whenever the State Government appoints Government Counsel Civil Criminal and Revenue or refuses to renew their tenure and proposes new ...

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