0  01 Oct, 2019
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Satish Ukey Vs. Devendra Gangadharrao Fadnavis and Anr.

  Supreme Court Of India Criminal Appeal /1515/2019
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Case Background

The appellant Satish Ukey is a practicing Advocate ofthe Bombay High Court The first respondent is an electedmember of the Maharashtra State Legislative Assembly and ispresently holding the post of ...

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