Murder of Hari Dutt Singh who was allegedly killed by the appellant Satvir along with Ram Saran and Harbir on the instigation of Ram Saran The motive for the murder ... was revenge as Hari Dutt Singh was believed to be responsible for the murder of Mahabir the son of Ram Saran The trial court convicted the accused but the High Court acquitted four of them while maintaining the conviction of Satvir Ram Saran and Harbir under Section read with Section of the Indian Penal Code IPC The appellant Satvir challenged this conviction in the Supreme Court