The case involves Ms Sonam Tomar and Ms Reeta Rani who participated in the selection process for Constables in U P Police Despite securing high marks their claims were rejected ... by the State Government They argued that candidates with lower marks were selected in the General Female category contrary to the court s directives The court found that the state did not consider the claims of OBC Female candidates for General Female Category seats It concluded that candidates from OBC Female category with marks exceeding the last selected General Female candidate should be offered employment The court rejected claims from SC Female candidates stating none had scored higher than the last selected candidate in the General category Unfilled vacancies were left to be addressed according to statutory provisions The writ petition was dismissed