0  23 Jul, 2010
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Shalini Shyam Shetty and Another Vs. Rajendra Shankar Patil

  Supreme Court Of India Civil Appeal /5896/2010
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Case Background

The case originated in a lower court where the plaintiff Rajendra Shankar Patil filed an eviction suit against the defendant Shalini Shyam Shetty The grounds for eviction included breach of ...

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