Aadith Ramadorai a -year-old United States citizen diagnosed with Ataxic Cerebral Palsy became the center of a custodial dispute between his mother Sharmila Velamur and father Sanjay Born and raised ... in the United States with his younger brother Arjun Aadith was brought to India by his father despite an Idaho court order appointing his mother as full guardian A habeas corpus petition was filed in the High Court by Sharmila seeking Aadith s return but the High Court refused prompting an appeal to the Supreme Court of India