0  16 Jan, 2025
Listen in 1:27 mins | Read in 23:00 mins

Shiv Dutt Sharma Vs. State Of U.P. Through Its Secretary, Basic Education And 4 Others

  Allahabad High Court Special Appeal No. - 367 Of 2024
Link copied!

Case Background

Heard Sri R K Ojha learned Senior Counsel assisted by Sri Rajesh Kumar Mishra learned counsel for the appellant Sri Tej Bhanu Pandey learned Standing Counsel appearing for the State-respondent ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....