0  28 Aug, 2000
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Shyamdeo Prasad Singh Vs. Nawal Kishore Yadav

  Supreme Court Of India Civil Appeal /376/1999
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Case Background

This appeal arises from an election petition filed by Shyamdeo Pd Singh the appellant challenging the election of Nawal Kishore Yadav the respondent to the Bihar Legislative Council from the ...

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