0  15 Sep, 2010
Listen in mins | Read in 37:00 mins

Sri Sambhu Das @ Bijoy Das & Anr. Vs. State of Assam

  Supreme Court Of India Criminal Appeal /342/2007
Link copied!

Case Background

This appeal is directed against the judgment and order passerby the Gahati High Court in Criminal Appeal No of dated whereby and where under the High Court has affirmed the ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....