0  25 Nov, 2013
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State of Gujarat Vs. Girish Radhakrishnan Varde

  Supreme Court Of India Criminal Appeal / 1996/2013
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Case Background

The case began with a First Information Report FIR filed by Deepakkumar Dhirajlal Thakkar at the Deesa City Police Station in Gujarat India Deepakkumar Dhirajlal Thakkar noticing the missing sections ...

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