In all these Appeals the Respondents were daily wagers who were appointed as ledger clerks ledger keepers pump operators mali-cum-chowkidar fitters petrol men surveyors etc All of them claimed the ... minimum wages payable under the pay-scale of regular Class IV employees from the date of their appointments The question whether or not these persons were entitled to the minimum of the pay-scale of a regular Class IV employee was referred to a Full Bench for consideration The Full Bench gave its decision Following the Full Bench decision all these Writ Petitions have been disposed off with short Orders In all these cases the Respondents have been directed to be given the minimum of the wages in the scale payable to a regular Class IV employee from the date of the filing of the respective Petition