The judgment dated of the learned Single Judge in CWP No of has been assailed in the appeal As per the case of the respondent his father Parkash Chand had ... joined the department of appellant No as regular beldar in the year The father of the respondent died on while serving as regular beldar The respondent applied for compassionate appointment in March The appellant No vide office order dated appointed respondent as daily wages beldar on compassionate ground The respondent joined as such on in Sub Division Badukhar The respondent clai med appointment on compassionate ground on regular basis with all consequential benefits The learned Single Judge has allowed the petition of respondent