0  03 Jan, 2006
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State of Karnataka and Ors. Vs. Kgsd Canteen Employees Welfare Association and Ors.

  Supreme Court Of India Civil Appeal /224-226/2003
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Case Background

Both the State of Karnataka and K G S D Canteen Employees Welfare Association are in appeal before us aggrieved by and dissatisfied with the judgments and orders dated and ...

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