0  14 Dec, 2010
Listen in mins | Read in 61:00 mins

State of Maharashtra and Ors. Vs. Sarangdhar Singh Shivdas Singh Chavan and Anr.

  Supreme Court Of India Criminal Appeal /2374/2010
Link copied!

Case Background

In the Supreme Court the State of Maharashtra others were challenged by Sarangdharsingh Shivdassingh Chavan another from Maharashtra for the judgement provided by the High Court case centered on significant ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....