0  03 Jul, 2019
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State of Meghalaya Vs. All Dimasa Students Union, Dima-Hasao District Committee & Ors.

  Supreme Court Of India Civil Appeal /10720/2018
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Case Background

These appeals have been filed challenging variousorders passed by National Green Tribunal whereinseveral directions were issued measures to be takento check and combat the unregulated coal mining inTribal areas of ...

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