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The case involves Junior Engineers Overseers in the Punjab Overseers Service Irrigation Branch PWD who hold diplomas in engineering and seek promotion to the post of Assistant Engineer governed by
...the Punjab Service of Engineers Class II Irrigation Branch Rules A government decision in suspended direct recruitment to these posts prioritizing promotions based on specified quotas Subsequent notifications revised these quotas with qualifications outlined in Rule being a prerequisite for promotion The High Court ruled that diploma-holding Junior Engineers without degree qualifications were ineligible for promotion invalidating the quota provisions for such promotions The appeals challenging this decision were dismissed without costs
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