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The appellant herein A along with coaccusedChinnakolandai A were tried for thecommission of the offences punishable underSection read with Sections and of theIndian Penal Code hereinafter referred to as IPC
...Section A and E of the Tamil Nadu ForestAct and Section read with Section B a of the Arms Act in the Court of AdditionalSessions Judge Dharmapuri in Session CaseNo
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