0  09 Jan, 2015
Listen in mins | Read in 87:00 mins

SUNIL BHARTI MITTAL Vs. CENTRAL BUREAU OF INVESTIGATION

  Supreme Court Of India Criminal Appeal /34/2015
Link copied!

Case Background

In during the tenure of the Minister of Telecommunications Unified Access Services Licenses were granted Allegations of irregularities in the grant of Unified Access Services Licenses surfaced leading to significant ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....