0  29 Sep, 2021
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Suraz India Trust Vs. Union of India Miscellaneous Application No.1630 of 2020 In Writ Petition (C) No.880 of 2016

  Supreme Court Of India Writ Petition Civil /880/2016
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The purpose of contemptuous jurisdiction is to uphold the honor of the legal system as an institution Neither is it a vengeful endeavor nor do offensive remarks diminish a judge's ...

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