0  11 Oct, 2007
Listen in 2:00 mins | Read in 45:00 mins

Suresh Jindal Vs. Bses Rajdhani Power Limited and Ors.

  Supreme Court Of India Civil Appeal /4789/2007
Link copied!

Case Background

Appellant is a consumer of electrical energy Respondent is a licensee A meter for the purpose of recording consumption of electrical energy was installed at his premise It was replaced ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....