0  09 May, 2003
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Syed T.A. Naqshbandi and Ors. Vs. State of Jammu and Kashmir and Ors.

  Supreme Court Of India Writ Petition Civil /354/2002
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Case Background

The petitioners filed a writ under Article of the Indian Constitution seeking to quash specific orders that granted selection grade and super-time scale benefits to certain respondents claiming the process ...

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