0  23 Nov, 2021
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Tata Consultancy Services Limited Vs. Vishal Ghisulal Jain, Resolution Professional, Sk Wheels Private Limited

  Supreme Court Of India Civil Appeal /3045/2020
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Case Background

Tata Consultancy Services TCS executed a Facilities Agreement with SK Wheels Private Limited for examination services subsequently issuing a termination notice on June following numerous communications regarding service inadequacies

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