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The father of appellant No Late Mir Dawood Aliwas the Mutawalli appointed by the Wakf Board whosename is recorded in the gazette referred to above Theappellant averred that during the
...lifetime of the father ofappellant No the father of the respondent namely Late M A Qayyum had obtained on rent the premisesbearing Municipal No measuring sq yards belonging to the Wakf institution The father of therespondent was running a firewood stall which he laterconverted into a hotel and has been running the hotelbusiness in the name and style Hotel Najran
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