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In spite of the above fact there is no presumptionthat a particular person or class of persons is governed bycustom and a party who is alleged to be governed by
...custom-ary law must prove that he is so governed and must alsoprove the existence of the custom set up by him See DayaRam v Sohel Singh and Others P R at Abdul Hussein Khan v Bibi Song Dero L R I A
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