0  15 May, 1953
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Thakur Raghubir Singh Vs. Court of Wards, Ajmer, and Another

  Supreme Court Of India Writ Petition Civil/29/1953
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Case Background

The petitioner Thakur Raghubir Singh owned an istimrari estate in Ajmer India under a sanad granted in His estate was taken over by the Court of Wards in September under ...

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