0  26 Apr, 1974
Listen in mins | Read in 208:00 mins

The Ahmedabad St. Xaviers College Society & Anr. Etc. Vs. State of Gujarat & Anr.

  Supreme Court Of India Writ Petition Civil /232/1973
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....