0  10 Aug, 1999
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The Belsund Sugar Co. Ltd. Etc. Etc. Vs. The State of Bihar and Ors. Etc.

  Supreme Court Of India Civil Appeal /398/1977
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Case Background

The case originated in the High Court of Judicature at Patna which dismissed the writ petitions of the sugar mills Certificates of fitness were granted under Articles and of the ...

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