0  07 Sep, 1993
Listen in mins | Read in 33:00 mins

The Commissioner of Income Tax, Orissa Etc. Etc. Vs. N.C. Budharaja & Company and Anr. Etc. Etc.

  Supreme Court Of India Civil Appeal /4238- 4240/1983
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....