The petitioner No is stated to have been registered under the Cooperative Societies Act on bearing registration No and at that point of time the petitioner-bank was named The Mechanical ... Department Credit Society Ltd Gorakhpur It is stated that time to time necessary amendments were made in the years - Again amendment was done on by the Central Registrar Co-operative Societies U P Lucknow whereby the name of the petitioner-bank became Mechanical Department Primary Co-operative Bank Ltd In the Reserve Bank of India granted licence to the petitioner-bank under Section read with Section p of the Banking Regulation Act to open an office at Izzat Nagar District Bareilly apart from Gorakhpur for working and functioning of the petitioner-bank