0  12 Feb, 2013
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The Rajasthan State Industrial Development and Investment Corporation & Anr. Vs. Diamond and Gem Development Corporation Ltd. & Anr.

  Supreme Court Of India Civil Appeal /7252-7253/2003
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Case Background

These appeals challenge a judgment by the High Court of Rajasthan Jaipur Bench in Civil Writ Petition which quashed the order canceling the land allotment to Diamond and Gem Development ...

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