Transparency International India and the Centre for Media Studies are the two petitioners that have filed the current writ petition The petitioners' reason for coming before this court appears to ... stem from a research titled India Corruption Study to improve Governance which was carried out by the Centre for Media Study and released by Transparency International India It was emphasized over and over that the aforementioned research program conducted by the Center for Media Studies was a general investigation of governance primarily pertaining to bureaucracy and the operation of the administrative apparatus However it was also accepted that there were parallels to the judiciary's operation