0  25 Nov, 2016
Listen in mins | Read in 31:5 mins

Uco Bank And Anr. Vs. Dipak Debbarma & Ors.

  Supreme Court Of India Civil Appeal/11247/2016
Link copied!

Case Background

The background of the case involving UCO Bank and Anr vs Dipak Debbarma Ors is as follows Parties The appellants in this case are UCO Bank and another entity while ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....