0 27 Mar, 2015
Listen in mins | Read in 25:00 mins

UMRALA GRAM PANCHAYAT Vs. THE SECRETARY, MUNICIPALEMPLOYEES UNION & ORS

Supreme Court Of India Civil Appeal /3209-3210/2015

Link copied!

Case Background

Civil Appeal lodged against the ruling of the Gujarat High Court

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....