0  28 Jul, 2000
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Union of India and Ors. Vs. Lt. General Rajendra Singh Kadyan and Anr.

  Supreme Court Of India Civil Appeal /359-360/1999
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Case Background

Lt Gen Rajendra Singh Kadyan Respondent No challenged the appointment of Lt Gen H R S Kalkat Respondent No as the Army Commander of the Eastern Command Kadyan contended that ...

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