0  29 Jan, 2019
Listen in mins | Read in 30:00 mins

Union of India & Ors Vs. M/S. Premier Limited (Formerly Premier Automobiles Ltd.) & Ors.

  Supreme Court Of India Civil Appeal /3529/2008
Link copied!

Case Background

This appeal is filed by the Union of Indiaagainst the final judgment and order dated passed by the High Court of Judicatureat Bombay in Writ Petition Nos of of wherein ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....