0  03 Jul, 2018
Listen in mins | Read in 28:00 mins

Union of India & Others Vs. Col Ran Singh Dudee

  Supreme Court Of India Civil Appeal/11009/2017
Link copied!

Case Background

An appeal was filed following the judgements and orders passed by the Armed Forces Tribunal Regional Bench Lucknow

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....