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The case included a debate between U P State Power Board UPSEB and Upper Jamuna Valley Power Supply Co Ltd UJVEL with respect to the procurement of UJVEL's power supply
...operations UPSEB beneath the arrangements of the Power Supply Act looked for to require over UJVEL's undertaking which was working beneath a permit issued beneath the Indian Power Act In any case UJVEL challenged the procurement claiming that it was not conducted decently and in understanding with statutory arrangements
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