0  06 Apr, 2015
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Varinder Verma & another Vs. State of Himachal Pradesh

  Himachal Pradesh High Court Cr. Appeal No. 129 of 2011
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Case Background

This appeal is instituted against the judgment dated rendered by the learned Addl Sessions Judge FTC Shimla H P in Sessions Trial No -S of whereby the appellants -accused hereinafter ...

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