0  13 Feb, 2024
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Vasantha (Dead) Thr. Lr. Vs. Rajalakshmi @ Rajam (Dead) Thr.Lrs.

  Supreme Court Of India Civil Appeal /3854/2014
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Case Background

The case involves a protracted legal dispute originating in over property rights granted by Thayammal through a settlement deed to her sons which was later altered in to favor the ...

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