0  26 Apr, 2019
Listen in mins | Read in 27:00 mins

Vikram Johar Vs. The State of Uttar Pradesh & Anr.

  Supreme Court Of India Criminal Appeal /759/2019
Link copied!

Case Background

This case concerns a conflict between Vikram Johar the appellant and the State of Uttar Pradesh along with another party the complainant a partner in M s Ram Company arising ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....