Application of terms and conditions of sale of properties in terms of the provisions of the Special Court Trial of Offences Relating to Transactions in Securities Act for short the ... Act is in question in these appeals which arise out of the judgments and orders dated and passed by the Special Court Trial of Offences Relating to Transactions in Securities at Bombay in Intervention Application No of filed in Misc Petition No of Report No of in Misc Application No of and Misc Petition No of respectively