Justice L. Nageswara Rao – Supreme Court Judge Profile

Justice L. Nageswara Rao

Supreme Court Of India

0

Followers

0

Total listens

CaseOn Originals

190204 - Environment Law - Second Sem - SU

190204 - Environment...

207 - Environmental Studies - Second Sem - KUK

207 - Environmental...

406 - Environmental Law - Fourth Sem - KUK

406 - Environmental...

Administrative Law (Sixth Semester)

Administrative Law (Sixth...

Affray {SEC.159}

Affray {SEC.159}

Amendment Of Plaint

Amendment Of Plaint

Arrears of Maintenance: Enforcement of maintenance orders and the legal recourse available when a spouse fails to pay.

Arrears of Maintenance:...

Assumption Of Risk

Assumption Of Risk

Attached Property

Attached Property

Bipartite Agreement

Bipartite Agreement

Certificate Of Incorporation

Certificate Of Incorporation

Chapter IV (Miscellaneous) The Auroville Foundation Act, 1988

Chapter IV (Miscellaneous)...

Cheque Dishonour

Cheque Dishonour

Confidential Relation

Confidential Relation

Constitutional Law - I (First Sem) TMBU

Constitutional Law -...

Constitutional Law - I (LL.B. III Term) DU

Constitutional Law -...

Constitutional Law - I (Third Sem) Amity

Constitutional Law -...

CONSTITUTIONAL LAW - II (LL.B IV Term)

CONSTITUTIONAL LAW -...

Constitutional Law – I (Third Sem) DSNLU

Constitutional Law –...

Constitutional Law of India – I - First Sem - Meerut University

Constitutional Law of...

Contemplation Of Death

Contemplation Of Death

Corporate Law - II (Sixth Semester)

Corporate Law -...

Drafting, Pleading And Conveyance (Tenth Semester)

Drafting, Pleading And...

Elective – VIII: International Environmental Law / Women and Child Law (Tenth Sem) DSNLU

Elective – VIII:...

Environmental Law (Ninth Sem) UTU

Environmental Law (Ninth...

Environmental Law

Environmental Law

Environmental Law - Fifth Sem - MGKVP

Environmental Law -...

Environmental Law - Fourth Sem - Meerut University

Environmental Law -...

Environmental Law - Second Sem - HPU

Environmental Law -...

Environmental Law (Eighth Sem) Amity

Environmental Law (Eighth...

Environmental Law (Eighth Semester) UOC

Environmental Law (Eighth...

Environmental Law (Fifth Sem)

Environmental Law (Fifth...

Environmental Law (Fifth Sem) PRSU

Environmental Law (Fifth...

Environmental Law (Fifth Semester) DAU

Environmental Law (Fifth...

Environmental Law (Fourth Semester)

Environmental Law (Fourth...

Environmental Law (LL.B. VI TERM)

Environmental Law (LL.B....

Environmental Law (Ninth Sem) TLS

Environmental Law (Ninth...

Environmental Law (Ninth Semester) BVDU

Environmental Law (Ninth...

Environmental Law (Ninth Semester) MRU

Environmental Law (Ninth...

Environmental Law (Second Sem) UK

Environmental Law (Second...

Environmental Law (Seventh Sem) GITAM

Environmental Law (Seventh...

Environmental Law (Seventh Semester) APSU

Environmental Law (Seventh...

Environmental Law (Seventh Semester) JGLS

Environmental Law (Seventh...

Environmental Law (Sixth Sem) MU

Environmental Law (Sixth...

Environmental Law (Sixth Sem) TMBU

Environmental Law (Sixth...

Environmental Law (Sixth Semester) HILSR

Environmental Law (Sixth...

Environmental Law (Tenth Sem) SPPU

Environmental Law (Tenth...

Environmental Law (Term X) IIMU

Environmental Law (Term...

Environmental Law & Protection of Animal & Wild Life Indian (Fifth Sem) PPU

Environmental Law &...

Environmental Law Fifth Sem - AKNU

Environmental Law Fifth...

Environmental Laws - Tenth Sem - KSLU

Environmental Laws -...

Environmental Laws (Fifth Semester) MJPRU

Environmental Laws (Fifth...

Environmental Laws (Fifth Semester) OU

Environmental Laws (Fifth...

Environmental Laws (Ninth Semester)

Environmental Laws (Ninth...

Environmental Laws (Sixth Semester) JMIU

Environmental Laws (Sixth...

Environmental Laws, Forest Laws & Animal Protection Laws (Sixth Sem) LU

Environmental Laws, Forest...

Environmental Studies (Second Sem) Amity

Environmental Studies (Second...

Fair Use and Fair Dealing: The exceptions to copyright infringement, and the difference between the "fair use" approach in the US and the "fair dealing" approach in India.

Fair Use and...

Falsification of books of the corporate debtor

Falsification of books...

FEMA Section 5: Current account transactions Foreign Exchange Management Act, 1999

FEMA Section 5:...

Fiduciary Relationship

Fiduciary Relationship

Fugitive From Justice

Fugitive From Justice

IL - 309 Environmental Law - Sixth Sem - Gujarat University

International Environmental Law (Tenth Semester)

International Environmental Law...

Kidnapping from India (Sec. 360)

Kidnapping from India...

Law Of Contracts - I (First Semester)

Law Of Contracts...

maintenance for umemployed spouse

maintenance for umemployed...

Maintenance proceedings

Maintenance proceedings

Marital Rape: Although an exception exist for marital rape in India

Marital Rape: Although...

Nominal Damages

Nominal Damages

Paper-XXVI - Environmental Law - Sixth Sem - SVU

Paper-XXVI - Environmental...

Partnership and Sale of Goods

Partnership and Sale...

principles of granting injunction

principles of granting...

Section 11 - Copyright on Registration The Designs Act, 2000

Section 11 -...

Section 19 - Cancellation of Registration The Designs Act, 2000

Section 19 -...

Section 2: Declaration as to expediency of control by the Union The Betwa River Board Act, 1976

Section 2: Declaration...

Section 2(d) - Definition of "Design" The Designs Act, 2000

Section 2(d) -...

Section 22 - Piracy of Registered Design The Designs Act, 2000

Section 22 -...

Section 3 & 6 (Establishment & Powers of NDMA) The Disaster Management Act, 2005

Section 37 (Biodiversity Heritage Sites - BHS) The Biological Diversity Act, 2002

Section 37 (Biodiversity...

Section 4 - Prohibition of Registration (Novelty & Originality) The Designs Act, 2000

Section 41 (Biodiversity Management Committees - BMCs/PBRs) The Biological Diversity Act, 2002

Section 41 (Biodiversity...

Section 5 - Application for Registration of Designs The Designs Act, 2000

Sections 1, 3, and 4 (Short title, Administration, and Previous Sanction of Central Government) THE CALCUTTA METRO RAILWAY (OPERATION AND MAINTENANCE) TEMPORARY PROVISIONS ACT, 1985.

Sections 1, 3,...

Smt. Durgi Devi (since deceased) through her LRs:-Jagdish Guleria & others Vs Sh. Jaswant Singh & others

Smt. Durgi Devi...

Suits for Specific Performance of a Contract

Suits for Specific...

TH-105120 - Environmental Law including Laws forthe Protection of the Wild Life andother Living Creatures includingAnimal Welfare - Fifth Sem - AU

TH-105120 - Environmental...

Latest Uploaded Cases

In Re: T.N. Godavarman Thirumulpad Vs. Union of...

Supreme Court Of... 03-Jun-2022

Kotak Mahindra Bank Limited Vs. A. Balakrishnan &...

Supreme Court Of... 30-May-2022

Yamuna Expressway Industrial Development Authority Etc. Vs. Shakuntla...

Supreme Court Of... 19-May-2022

A.G. Perarivalan Vs. State, Through Superintendent of Police...

Supreme Court Of... 18-May-2022

Indian Overseas Bank Vs. M/S Rcm Infrastructure Ltd....

Supreme Court Of... 18-May-2022

The State of Karnataka & Ors. Vs. G....

Supreme Court Of... 17-May-2022

Chhattisgarh State Power Distribution Company Ltd Vs. Chhattisgarh...

Supreme Court Of... 12-May-2022

The Secretary To Govt. of Kerala, Irrigation Department...

Supreme Court Of... 04-May-2022

Jacob Puliyel Vs. Union of India & Ors.

Supreme Court Of... 02-May-2022

State of Odisha & Ors. Etc.Etc Vs. Sulekh...

Supreme Court Of... 20-Apr-2022

All India Judges Association and Others Vs. Union...

Supreme Court Of... 19-Apr-2022

Dental Council of India Vs. Biyani Shikshan Samiti...

Supreme Court Of... 12-Apr-2022