Justice Prashant Kumar Mishra – Supreme Court Judge Profile

Justice Prashant Kumar Mishra

Supreme Court Of India

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CaseOn Originals

Confidential Communication

Confidential Communication

Cruelty and Adultery: These remain common grounds for contested divorces, with evolving judicial interpretations of what constitutes cruelty

Cruelty and Adultery:...

Cy pres Doctrine

Cy pres Doctrine

Elective – VIII: International Environmental Law / Women and Child Law (Tenth Sem) DSNLU

Elective – VIII:...

Environment Law (Fifth Sem) Punjabi University

Environment Law (Fifth...

Environmental Law (Eighth Sem) Amity

Environmental Law (Eighth...

Environmental Law (Fifth Sem)

Environmental Law (Fifth...

Environmental Law (LL.B. VI TERM)

Environmental Law (LL.B....

Environmental Law (Seventh Sem) GITAM

Environmental Law (Seventh...

Environmental Law (Sixth Sem) TMBU

Environmental Law (Sixth...

Environmental Law & Protection of Animal & Wild Life Indian (Fifth Sem) PPU

Environmental Law &...

Exemplary Damages

Exemplary Damages

Family Law - I (Second Semester)

Family Law -...

Governor's Power vs. State Legislatures

Governor's Power vs....

Impact of digitization of land records

Impact of digitization...

International Environmental Law (Tenth Semester)

International Environmental Law...

Paper-XXVI - Environmental Law - Sixth Sem - SVU

Paper-XXVI - Environmental...

Partnership and Sale of Goods

Partnership and Sale...

Property inheritance Disputes: Family disputes over ancestral property.

Property inheritance Disputes:...

Section 11, 12, and 13: (Limits, Master Plan, and Other Functions) The Brahmaputra Board Act, 1980

Section 11, 12,...

Section 3 (Access by Foreign Nationals/Entities) The Biological Diversity Act, 2002

Section 3 (Access...

Section 3, 4, and 7: (Definitions, Establishment, and General Manager/Personnel) The Brahmaputra Board Act, 1980

Section 3, 4,...

Supreme Court Review 2025

Supreme Court Review...

The Schedule (Description of Rajghat Dam) The Betwa River Board Act, 1976

The Schedule (Description...

Latest Uploaded Cases

Asian Paints Limited Vs. Ram Babu & Another

Supreme Court Of... 14-Jul-2025

Union Of India Vs. M/S Kamakhya Transportpvt. Ltd....

Supreme Court Of... 05-Jun-2025

Harinagar Sugar Mills Ltd.(Biscuit Division) & Anr. Vs....

Supreme Court Of... 04-Jun-2025

Shanmugam @ Lakshminarayanan Vs. High Court Of Madras

Supreme Court Of... 02-May-2025

K. P. TAMILMARAN VS THE STATE BY DEPUTY...

Supreme Court Of... 28-Apr-2025

Maharana Pratap Singh Vs. The State Of Bihar...

Supreme Court Of... 23-Apr-2025

Ramachandraiah & Anr. Vs M. Manjula & Ors.

Supreme Court Of... 23-Apr-2025

Rajeev Gupta & Ors. Vs. Prashant Garg &...

Supreme Court Of... 23-Apr-2025

S.C. Garg Vs. State Of Uttar Pradesh &...

Supreme Court Of... 16-Apr-2025

The Chief Manager, Central Bankof India & Ors....

Supreme Court Of... 28-Feb-2025

Om Prakash Gupta Alias Lalloowa (Now Deceased) &...

Supreme Court Of... 11-Feb-2025

Om Prakash Gupta Alias Lalloowa (Now Deceased) &...

Supreme Court Of... 11-Feb-2025