Justice R. Subhash Reddy – Supreme Court Judge Profile

Justice R.Subhash Reddy

Supreme Court Of India

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CaseOn Originals

Best of Right to Private Defence

Best of Right...

Cestui Que Trust

Cestui Que Trust

CLAT UG - International Law & IPR (Legal Reasoning)

Difference between Robbery and Dacoity

Difference between Robbery...

Dishonest Intention (Mens Rea): The requirement of mens rea for theft.

Dishonest Intention (Mens...

Exemplary Damages

Exemplary Damages

Prior Notice (section 80 of CPC): The mandatory requirement to give a two-month notice before filing a suit against the government or a public officer is a crucial procedural aspect.

Prior Notice (section...

Section 14 & 25 (Establishment of SDMA & DDMA) The Disaster Management Act, 2005

Section 14 &...

Section 36: Alimony Pendente Lite (Interim Alimony) & Section 37: Permanent Alimony The Divorce Act, 1869

Section 36: Alimony...

Section 72 (Act to have overriding effect) The Disaster Management Act, 2005

Section 72 (Act...

Sections 7, 9, & 15: Scope, Levy, and Value of Supply The Central Goods and Services Tax Act, 2017 (CGST Act).

Sections 7, 9,...

The Representation of The People Act, 1951

The Representation of...

Theft -Section 378

Theft -Section 378

Latest Uploaded Cases

Small Industries Development Bank of India Vs. M/S....

Supreme Court Of... 03-Jan-2022

I-Pay Clearing Services Private Limited Vs. Icici Bank...

Supreme Court Of... 03-Jan-2022

Kerala State Beverages Manufacturing & Marketing Corporation Ltd....

Supreme Court Of... 03-Jan-2022

M/S. Cheminova India Ltd. & Anr. Vs. State...

Supreme Court Of... 04-Aug-2021

R. Janakiammal Vs. S.K. Kumarasamy(Deceased) Through Legal Representatives...

Supreme Court Of... 30-Jun-2021

The State of Kerala & Ors. Vs. Leesamma...

Supreme Court Of... 28-Jun-2021

Shaik Ahmed Vs. State of Telangana

Supreme Court Of... 28-Jun-2021

Parmar Samantsinh Umedsinh and Others Vs. State of...

Supreme Court Of... 24-Feb-2021

Skill Lotto Solutions Pvt. Ltd. Vs. Union of...

Supreme Court Of... 03-Dec-2020

Venkatesan Balasubramaniyan Vs. The Intelligence officer, D.R.I. Bangalore

Supreme Court Of... 20-Nov-2020

Rajnesh Vs. Neha & Anr.

Supreme Court Of... 04-Nov-2020

The State of Tamil Nadu & Anr. Vs....

Supreme Court Of... 03-Nov-2020