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Criminal Justice System (Hons.) (Tenth Semester)

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Maneka Gandhi Vs. Union of India

2:00 mins 25 Jan, 1978
Supreme Court Of India Original Sui
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Sheela Barse & Anr. Vs. Union of India &...

05 Aug, 1986
Supreme Court Of India Writ Petitio
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K. M. Nanavati Vs. State of Maharashtra

2:00 mins 24 Nov, 1961
Supreme Court Of India Criminal App
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Bachan Singh and Ors. Vs. State of Punja...

2:00 mins 18 Feb, 1971
Supreme Court Of India Writ Petitio
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Justice K.S. Puttaswamy (Retd.) & Anothe...

11 Aug, 2015
Supreme Court Of India Writ Petitio

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Bharatiya Nyaya Sanhita, 2023
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D.K. Basu Vs. State of West Bengal

2:00 mins 18 Dec, 1996
Supreme Court Of India Writ Petitio

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The Mental Healthcare Act, 2017
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Shreya Singhal Vs. Union Of India

24 Mar, 2015
Supreme Court Of India Writ Petitio