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Definition of Theft: The five essential elements (dishonest intention, movable property, out of possession, without consent, moving the property).

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Maqbool Vs. The State of Uttar Pradesh a...

2:00 mins 07 Sep, 2018
Supreme Court Of India Criminal App
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Naib Singh Vs. State of Punjab & Ors.

mins 19 Apr, 1983
Supreme Court Of India Writ Petitio