Emergency/Penalties (Section 36: Emergency Action Plan (EAP), Chapter X: Offences and Penalties) The Dam Safety Act, 2021

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Bhim Singh Vs. Union of India and Ors.

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Supreme Court Of India Writ Petitio
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Narmada Bachao andolan and Ors. Vs. Unio...

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Supreme Court Of India Writ Petitio