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Forfeiture Of Property

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Vinubhai Mohanlal Dobaria Vs. Chief Comm...

2:00 mins 07 Feb, 2025
Supreme Court Of India Civil Appeal
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KOTAK MAHINDRA BANK LIMITED Vs. COMMISSI...

25 Sep, 2023
Supreme Court Of India Civil Appeal
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State of Punjab and Anr. Vs. M/S. Shikha...

01 Jan, 1970
Supreme Court Of India Civil Appeal
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State of Gujarat and Anr. Vs. M/S. Saw P...

17 Apr, 2023
Supreme Court Of India Civil Appeal
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Sri Narendra Kumar A. Baldota Vs. The St...

1:04 mins 14 Mar, 2022
Supreme Court Of India Criminal App
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M/S Vellanki Frame Works Vs. The Commerc...

1:45 mins 13 Jan, 2021
Supreme Court Of India Civil Appeal
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M/S Bangalore Club Vs. The Commissioner...

08 Sep, 2020
Supreme Court Of India Civil Appeal
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The Commercial Tax officer & Anr. Vs. Mo...

29 Jun, 2020
Supreme Court Of India Civil Appeal
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Union of India & Ors. Vs. Exide Industri...

24 Apr, 2020
Supreme Court Of India Civil Appeal
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Rajasthan State Electricity Board Vs. Th...

19 Mar, 2020
Supreme Court Of India Civil Appeal
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State of West Bengal & Ors. Vs. Calcutta...

04 May, 2016
Supreme Court Of India Civil Appeal
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M/S. Tvs Motor Company Ltd. Vs. The Stat...

12 Oct, 2018
Supreme Court Of India Civil Appeal
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INDIAN OIL CORPORATION LIMITED Vs. STATE...

14 Nov, 2017
Supreme Court Of India Civil Appeal
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DOMNIC ALEX FERNANDES (D) THROUGH LRS. &...

17 Aug, 2017
Supreme Court Of India Criminal App
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Commissioner of Commercial Taxes & Ors....

28 Oct, 2016
Supreme Court Of India Civil Appeal
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Estate Officer UT Chandigarh & Ors. Vs....

11 May, 2016
Supreme Court Of India Civil Appeal
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Commissioner of CommercialTaxes, Thiruva...

29 Jan, 2016
Supreme Court Of India Civil Appeal